Employees’ State Insurance Act, 1948
36.Budget, audited accounts and the annual report to be placed before [Parliament]
The annual report, the audited accounts of the Corporation 44[together with 65[the report of the Comptroller and Auditor-General of India thereon and the comments of the Corporation on such report] under section 34] and the budget as finally adopted by the Corporation shall be placed before 43[Parliament] 66[* * *].