Employees’ State Insurance Act, 1948
31. Expenditure by Central Government to be treated as a loan
[Omitted by Act No. 44 of 1966, section 12 w.e.f. 17th., June, 1967.]
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Employees’ State Insurance Act, 1948 31. Expenditure by Central Government to be treated as a loan [Omitted by Act No. 44 of 1966, section 12 w.e.f. 17th., June, 1967.] |
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