Employees’ State Insurance Act, 1948
15. Fees and allowances
Members of the Corporation, the Standing Committee and the Medical Benefit Council shall receive such fees and allowances as may from time to time be prescribed by the Central Government.
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Employees’ State Insurance Act, 1948 15. Fees and allowances Members of the Corporation, the Standing Committee and the Medical Benefit Council shall receive such fees and allowances as may from time to time be prescribed by the Central Government. |
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