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The Employee's Compensation Act, 1923

1[Schedule III

(See Section 3)

List of Occupational Diseases

S. No

Occupational disease

Employment
(1)

(2)

(3)

PART A
1. Infectious and parasitic diseases contracted in an occupation where there is a particular risk of contamination. (a) All work involving exposure to health or laboratory work;
(b) All work involving exposure to veterinary work;
(c) Work relating to handling animals, animal carcasses, part of such carcasses, or merchandise which may have been contaminated by animals or animal carcasses;
(d) other work carrying a particular risk of contamination.
2. Diseases caused by work in compressed air. All work involving exposure to the risk concerned.
3. Diseases caused by lead or its toxic compounds. All work involving exposure to the risk concerned.
4. Poisoning by nitrous fumes. All work involving exposure to the risk concerned.
5. Poisoning by organophosphoruscompounds. All work involving exposure to the risk concerned.

PART B
1. Diseases caused by phosphorus or its toxic compounds. All work involving exposure to the risk concerned.
2. Diseases caused by mercury or its toxic compounds. All work involving exposure to the risk concerned.
3. Diseases caused by benzene or its toxic homologues. All work involving exposure to the risk concerned.
4. Diseases caused by nitro and amido toxic derivatives of benzene or its homologues. All work involving exposure to the risk concerned.
5. Diseases caused by chromium or its toxic compounds. All work involving exposure to the risk concerned.
6. Diseases caused by arsenic or its toxic compounds. All work involving exposure to the risk concerned.
7. Diseases caused by radioactive substances and ionising radiations; All work involving exposure to the action of radioactive substances or ionising radiations
8. Primary epitheliomatous cancer of the skin caused by tar, pitch, bitumen, mineral oil, anthracene, or the compounds, products or residues of these substances. All work involving exposure to the risk concerned.
9. Diseases caused by the toxic halogen derivatives of hydrocarbons (of the aliphatic and aromatic series). All work involving exposure to the risk concerned.
10. Diseases caused by carbon disulphide. All work involving exposure to the risk concerned.
11. Occupational cataract due to infra-red radiations. All work involving exposure to the risk concerned.
12. Diseases caused by manganese or its toxic compounds. All work involving exposure to the risk concerned.
13. Skin diseases caused by physical, chemical or biological agents not included in other items. All work involving exposure to the risk concerned.
14. Hearing impairment caused by noise. All work involving exposure to the risk concerned.
15. Poisoning by dinitrophenol or a homologue or by substituted dinitrophenol or by the salts of such substances. All work involving exposure to the risk concerned.
16. Diseases caused by beryllium or its toxic compounds. All work involving exposure to the risk concerned.
17. Diseases caused by cadmium or its toxic compounds. All work involving exposure to the risk concerned.
18. Occupational asthma caused by recognized sensitising agents inherent to the work process. All work involving exposure to the risk concerned.
19. Diseases caused by fluorine or its toxic compounds. All work involving exposure to the risk concerned.
20. Diseases caused by nitroglycerine or other nitroacid esters. All work involving exposure to the risk concerned.
21. Diseases caused by alcohols and ketones. All work involving exposure to the risk concerned.
22. Diseases caused by asphyxiants: carbon monoxide, and its toxic derivatives, hydrogen sulfide. All work involving exposure to the risk concerned.
23. Lung cancer and mesotheliomas caused by asbestos. All work involving exposure to the risk concerned
24. Primary neoplasm of the epithelial lining of the urinary bladder or the kidney or the ureter. All work involving exposure to the risk concerned.
1[25. Snow blindness in snow bound areas. All work involving exposure to the risk concerned.
26. Disease due to effect of heat in extreme hot climate. All work involving exposure to the risk concerned.
27. Disease due to effect of cold in extreme cold climate. All work involving exposure to the risk concerned.]

PART C
1. Pneumoconioses caused by sclerogenic mineral dust (silicoses, anthraoo-silicosis, asbestosis) and silico-tuberculosis provided that silicosis is an essential factor in causing the resultant incapacity or death. All work involving exposure to the risk concerned.
2. Bagassosis All work involving exposure to the risk concerned.
3. Bronchopulmonary diseases caused by cotton, flax hemp and sisal dust (Byssionsis), All work involving exposure to the risk concerned.
4. Extrinsic allergic alveelitis caused by the inhalation of organic dusts. All work involving exposure to the risk concerned.
5. Bronchopulmonary diseases caused by hard metals. All work involving exposure to the risk concerned.]

1. Ins. 64 Act 30 of 1995, of 16 (w.e.f. 15-9-95).

1. Subs. by Act 22 of 1984, s. 6 for Sch. (w.e.f.1-7-1984).


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