Emblems and Names (Prevention of Improper Use) Act, 1950
(Act no. 12 of 1950)
[1st March 1950 ]
An Act to prevent the improper use of certain emblems and names for professional and commercial purposes
Be it enacted by Parliament as follows:
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Emblems and Names (Prevention of Improper Use) Act, 1950 (Act no. 12 of 1950) [1st March 1950 ] An Act to prevent the improper use of certain emblems and names for professional and commercial purposes Be it enacted by Parliament as follows: |
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