Electricity Act, 2003
141. Extinguishing public lamps.-
Whoever, maliciously extinguishes any public lamp shall be punishable with fine which may extend to two thousand rupees.
 |
|
|
|
|
|
|
|||
|
 |
 |
|
|
|||||
|
|
||||||||
 |
 |
|
|||||||
 |
|
||||||||
|
|
|||||||||
|
|||||||||
|
|||||||||
|
|||||||||
 |
|
||||||||
 |
|
 |
|
||||||
|
|
|
|
|
|
|
|||
|
|
|
|
|
|
|||||
|
|
|
||||||||
|
|
|
|||||||
|
|
||||||||
|
|
|||||||||
Electricity Act, 2003 141. Extinguishing public lamps.- Whoever, maliciously extinguishes any public lamp shall be punishable with fine which may extend to two thousand rupees. |
|||||||||
|
|||||||||
|
|||||||||
|
|
||||||||
|
|
|
|
||||||
