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The Election Laws (Extension to Sikkim) Act, 1976

[Act No. 10 of 1976]

[25th January, 1976.]

Contents
Sections Particulars
Title Election Laws (Extension to Sikkim) Act, 1976
1. Short title and commencement
2. Extension and amendment of election laws
3. Repeal and saving
The Schedule The Representation of the People Act, 1950 (43 of 1950)


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