Economic Offences (Inapplicability of Limitation) Act, 1974
[Act No. 12 of Year 1974]
Contents | |
Sections | Particulars |
1 | Short title, extent and commencement |
2 | Chapter XXXVI of the Code of Criminal Procedure, 1973, not to apply to certain economic offences |
The Schedule |
An Act to provide for the inapplicability of the provisions of Chapter XXXVI of the Code of Criminal Procedure, 1973 to certain economic offences
Be it enacted by Parliament in the Twenty-fifth Year of the Republic of India as follows:-