The East Punjab Urban Rent Restriction (Chandigarh Amendment) Act, 1982
Act No. 42 of 1982
[21st August, 1982.]
An Act further to amend the East Punjab Urban Rent Restriction Act, 1949, as in force in the Union territory of Chandigarh.
BE it enacted by Parliament in the Thirty-third Year of the Republic of India as follows:-
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