The East Punjab Urban Rent Restriction (Chandigarh Amendment) Act, 1982
[Act No. 42 of 1982]
[21st August, 1982.]
Contents | |
Title | The East Punjab Urban Rent Restriction (Chandigarh Amendment) Act, 1982 |
Sections | Particulars |
1. | Short title |
2-3 | [Repealed.] |
4. | Special provision as to pending cases |