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The East Punjab Urban Rent Restriction Act (Extension to Chandigarh) Act, 1974

[ACT No. 54of 1974]

[20th December, 1974.]

Contents
Title The East Punjab Urban Rent Restriction Act (Extension to Chandigarh) Act, 1974
Sections Particulars
1. Short title
2. Definition
3. Extension of East Punjab Act III of 1949 to Chandigar
4. Validation and saving
The Schedule (See section 3)


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