Easements (Extending Act V of 1882)
[Act No. 8 of 1891]
[6th March, 1891.]
| Contents | |
| Title | Easements (Extending Act V of 1882) |
| Sections | Particulars |
| 1. | Extension of Act V, 1882, to Bombay and the North-Western Provinces and Oudh |
 |
|
|
|
|
|
|
|||
|
 |
 |
|
|
|||||
|
|
||||||||
 |
 |
|
|||||||
 |
|
||||||||
|
|
|||||||||
|
|||||||||
|
|||||||||
|
|||||||||
 |
|
||||||||
 |
|
 |
|
||||||
|
|
|
|
|
|
|
|||||||||||
|
|
|
|
|
|
|||||||||||||
|
|
|
||||||||||||||||
|
|
|
|||||||||||||||
|
|
||||||||||||||||
|
|
|||||||||||||||||
Easements (Extending Act V of 1882) [Act No. 8 of 1891] [6th March, 1891.]
|
|||||||||||||||||
|
|||||||||||||||||
|
|||||||||||||||||
|
|
||||||||||||||||
|
|
|
|
||||||||||||||
