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Easements (Extending Act V of 1882)

1. Extension of Act V, 1882, to Bombay and the North-Western Provinces and Oudh.-

The Indian Easements Act, 1882 (V of 1882), is hereby extended to the territories respectively administered by the Governor of Bombay in Council and the lieutenant-Governor of the 2North-Western Provinces and Chief Commissioner of Oudh.







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