AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
    

Drugs (Control) Act, 1950

19. Saving of other laws. —

The provisions of this Act shall be in addition to, and not in derogation of, any other law for the time being inforce regulating any of the matters dealt with in this Act



Drugs (Control) Act, 1950 Back




Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
powered and driven by neosys