Drugs (Control) Act, 1950
18. Protection of action in good faith. —
No suit, prosecution or other legal proceeding shall lie against any person for anything in good faith done or intended to be done under this Act.
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Drugs (Control) Act, 1950 18. Protection of action in good faith. — No suit, prosecution or other legal proceeding shall lie against any person for anything in good faith done or intended to be done under this Act. |
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