Drugs (Control) Act, 1950
1. Short title and extent. —
(1)This Act may be called the Drugs(Control) Act, 1950
(2) It extends to the territories which immediately before the Ist November, 1956 were comprised in Part C states.
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Drugs (Control) Act, 1950 1. Short title and extent. — (1)This Act may be called the Drugs(Control) Act, 1950 (2) It extends to the territories which immediately before the Ist November, 1956 were comprised in Part C states. |
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