Drugs and Cosmetics Act, 1940
37. Protection of action taken in good faith
No suit, prosecution or other legal proceeding shall lie against any person for anything which is in good faith done or intended to be done under action in this Act.]
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Drugs and Cosmetics Act, 1940 37. Protection of action taken in good faith No suit, prosecution or other legal proceeding shall lie against any person for anything which is in good faith done or intended to be done under action in this Act.] |
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