AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
    

Drugs and Cosmetics Act, 1940

33L. Application of provisions to Government departments

The provisions of this Chapter except those contained in section 33K shall apply in relation to the manufacture for sale, sale, or distribution of any 10[Ayurvedic. Siddha or Unani] drug by any department of Government as they apply in relation to the manufacture for sale, sale, or distribution of such drug by any other person.



Drugs and Cosmetics Act, 1940 Back




Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
powered and driven by neosys