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Drugs and Cosmetics Act, 1940

33EEB. Regulation of manufacture for sale of Ayurvedic, Siddha and Unani drugs

No person shall manufacture for sale or for distribution any Ayurvedic, Siddha or Unani drug except in accordance with such standards, if any, as may be prescribed in relation to that drug.



Drugs and Cosmetics Act, 1940 Back




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