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5. Objects of the University.-

The objects of the University shall be-

(a) to impart education in different branches of agriculture and allied sciences as it may deem fit;

(b) to further the advancement of learning and conducting of research in agricultural and allied sciences;

(c) to undertake programmes of extension education in the country with particular attention to the State of Bihar;

(d) to promote partnership and linkages with national and international educational institutions; and

(e) to undertake such other activities as it may, from time to time, determine.



Dr. Rajendra Prasad Central Agricultural University Act, 2016 Back




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