The Dock Workers (Regulation of Employment) Amendment Act, 1980

[Act No. 49 of 1980]

[29th November, 1980.]

Contents
Title	Dock Workers (Regulation of Employment) Amendment Act, 1980
Sections	Particulars
1.	Short title
2.	[Amendment of section 3.] Rep. by the Repealing and Amending Act, 1988 (19 of 1988), s. 3 and the First Schedule (w.e.f. 31-3-1988).
3.	Validation
4.	[Amendment of section 8.] Rep. by the Repealing and Amending Act, 1988 (19 of 1988), s. 3 and the First Schedule (w.e.f. 31-3-1988).
5.	[Insertion of new section 8A.] Rep. by s. 3 and the First Schedule, ibid. (w.e.f. 31-3-1988).