The Dock Workers (Regulation of Employment) Act, 1948

[Act No. 9 of 19481]

[4th March, 1948.]

Contents:
Sections:	Parteiculars:
Title	The Dock Workers (Regulation of Employment) Act
1.	Short title and extent
2.	Definitions
3.	Scheme for ensuring regular employment of workers
4.	Making, variation and revocation of schemes
5.	Advisory Committees
5A.	Dock Labour Boards
5B.	Functions of a Board
5C.	Accounts and audit
5D.	Annual report
5E.	Annual report and audited accounts, to be laid before Parliament or Legislature
6.	Inspectors
6A.	Power to order inquiry
6B.	Power to supersede a Board
6C.	Acts or proceeding of Board and Advisory Committee not to be invalidated
7.	Cognizance of offences
7A.	Offences by companies
8.	Power to make rules
8A.	Schemes and rules to be laid before Parliament
9.	Saving