The Disturbed Areas (Special Courts) Act, 1976
[Act No. 77 of 1976]
[11th June, 1976.]
| Contents | |
| Sections | Particulars |
| Title | The Disturbed Areas (Special Courts) Act, 1976 |
| 1. | Short title and commencement |
| 2. | Definitions |
| 3. | Declaration of an area as disturbed area |
| 4. | Constitution of Special Courts |
| 5. | Jurisdiction of Special Courts |
| 6. | Procedure and powers of Special Courts |
| 7. | Power to transfer cases to regular courts |
| 8. | Appeal and revision |
| 9. | Overriding effect of Act |
| 10. | Saving |
| The Schedule | [See section 2(d)] |
