AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
    

The Displaced Persons (Compensation and Rehabilitation) Amendment Act, 1960

Act No. 2 of 1960

[27th February, 1960.]

An Act further to amend the Displaced Persons (Compensation and Rehabilitation) Act, 1954.

BE it enacted by Parliament in the Eleventh Year of the Republic of India as follows:-







Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
Powered by Neosys Inc
Information provided on advocatekhoj.com is solely available at your request for informational purposes only and should not be interpreted as soliciting or advertisement