The Displaced Persons (Compensation and Rehabilitation) Amendment Act, 1960

[Act No. 2 of 1960]

[27th February, 1960.]

Contents
Sections	Particulars
Title	The Displaced Persons (Compensation and Rehabilitation) Amendment Act, 1960
1.	Short title
2.	Amendment of section 2
3.	Amendment of section 3
4.	Amendment of section 19
5.	Amendment of section 20
6.	Insertion of new section 20B
7.	Amendment of section 26
8.	Amendment of section 31
9.	Amendment of section 34
10.	Amendment of section 40
11.	Validation of certain action taken