Disaster Management Act, 2005
Preamble:
An Act to provide for the effective management of disasters and for matters connected therewith or incidental thereto.
BE it enacted by Parliament in the Fifty-sixth Year of the Republic of India as follows:-
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Disaster Management Act, 2005 Preamble: An Act to provide for the effective management of disasters and for matters connected therewith or incidental thereto. BE it enacted by Parliament in the Fifty-sixth Year of the Republic of India as follows:- |
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