AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
    

Disaster Management Act, 2005

Chapter VIII: National Disaster Response Force

44. National Disaster Response Force.-

1.      There shall be constituted a National Disaster Response Force for the purpose of specialist response to a threatening disaster situation or disaster.

2.      Subject to the provisions of this Act, the Force shall be constituted in such manner and, the conditions of service of the members of the Force, including disciplinary provisions therefor, be such as may be prescribed.



Disaster Management Act, 2005 Back




Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
powered and driven by neosys