AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
    

Disaster Management Act, 2005

4. Meetings of National Authority.-

1.      The National Authority shall meet as and when necessary and at such time and place as the Chairperson of the National Authority may think fit.

2.      The Chairperson of the National Authority shall preside over the meetings of the National Authority.

3.      If for any reason the Chairperson of the National Authority is unable to attend any meeting of the National Authority, the Vice-Chairperson of the National Authority shall preside over the meeting.



Disaster Management Act, 2005 Back




Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
powered and driven by neosys