The Diplomatic and Consular Officers (Oaths and ees) Act, 1948

Act No. 41 of 19481

[3rd September, 1948.]

An Act to provide for the administration of oaths by diplomatic and consular officers and to prescribe the fees leviable in respect of certain of their official duties.

WHEREAS it is expedient to provide for the administration of oaths by diplomatic and consular officers and for the levy of fees in respect of certain official duties performed by them;

It is hereby enacted as follows:-