The Diplomatic and Consular Officers (Oaths and Fees) Act, 1948
[Act No. 41 of 19481]
[3rd September, 1948.]
| Contents: | |
| Title | The Diplomatic and Consular Officers (Oaths and Fees) Act, 1948 |
| Sections: | Parteiculars: |
| 1. | Short title |
| 2. | Definitions |
| 3. | Powers as to oaths and notarial acts abroad |
| 4. | Punishment for offences under this Act |
| 5. | Trial of offences |
| 6. | Power to prescribe fees |
| 7. | Publication and issue of tables of fees |
| 8. | Power to make rules |
