Follow @SCJudgments
Login :
Advocate
|
Client
The Destructive Insects and Pests Act, 1914
[Act No. 2 of 1914]
[3rd February, 1914.]
Contents
Title
Destructive Insects and Pests Act, 1914
Sections
Particulars
1.
Short title and commencement
2.
Definitions
3.
Power of Central Government to regulate or prohibit the import of articles likely to infect
4.
Operation of notification under section 3
4A.
Power of Central Government to regulate or prohibit transport from State to State of insects or articles likely to infect
4B, 4C.
Refusal to carry article of which transport is prohibited
4D.
Power of Central Government to make rules
5.
Power of State Government to make rules
5A.
Penalties
6.
Protection to persons acting under Act
Back
Client Area
|
Advocate Area
|
Blogs
|
About Us
|
User Agreement
|
Privacy Policy
|
Advertise
|
Media Coverage
|
Contact Us
|
Site Map
Powered by Neosys Inc
Information provided on advocatekhoj.com is solely available at your request for informational purposes only and should not be interpreted as soliciting or advertisement