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The Destruction of Records Act, 1917

[Act No. 5 of 19171]

[28th February, 1917.]

Contents
Title The Destruction of Records Act, 1917
Sections Particulars
1. Short title. Extent
2. [Repealed.]
3. Power to certain authorities to make rules for disposal of documents
4. Validation of former rules for disposal of documents
5. Saving of certain documents
6. [Repealed.]
The Schedule [Repealed.]


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