The Designs Act, 2000
Act No. 16 of 2000
[25th May, 2000.]
An Act to consolidate and amend the law relating to protection of designs.
BE it enacted by Parliament in the Fifty-first Year of the Republic of India as follows:-
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The Designs Act, 2000 Act No. 16 of 2000 [25th May, 2000.] An Act to consolidate and amend the law relating to protection of designs. BE it enacted by Parliament in the Fifty-first Year of the Republic of India as follows:- |
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