Designs Act, 1911
78C. Special provisions in respect of applications for patents in the field of food drug or medicine
[Repealed by the Patents Act 1970 w.e.f. 20-4-1972 ]
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Designs Act, 1911 78C. Special provisions in respect of applications for patents in the field of food drug or medicine [Repealed by the Patents Act 1970 w.e.f. 20-4-1972 ] |
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