Designs Act, 1911
58. Notice of trust not to be entered in registers
There shall not be entered in any register kept under this Act or be receivable by the Controller any notice of any trust expressed implied or constructive.
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Designs Act, 1911 58. Notice of trust not to be entered in registers There shall not be entered in any register kept under this Act or be receivable by the Controller any notice of any trust expressed implied or constructive. |
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