51. [Amendment of Certain Enactments.]
Rep. by the Repealing and Amending Act, 1964 (52 of1964), s. 2 and First Schedule (w.e.f. 15-7-1978).
1. Ins. by Act 1 of 1984, s. 64 (w.e.f. 15-2-1984).
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51. [Amendment of Certain Enactments.] Rep. by the Repealing and Amending Act, 1964 (52 of1964), s. 2 and First Schedule (w.e.f. 15-7-1978). 1. Ins. by Act 1 of 1984, s. 64 (w.e.f. 15-2-1984). |
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