19. Discharge of the liability of Corporation.
Any amount paid by the Corporation under section
17or section 18 in respect of a deposit shall, to the extent of the amount paid, discharge the Corporation from its liability in respect of that deposit.
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19. Discharge of the liability of Corporation. Any amount paid by the Corporation under section 17or section 18 in respect of a deposit shall, to the extent of the amount paid, discharge the Corporation from its liability in respect of that deposit. |
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