The Departmental Inquiries (Enforcement of Attendance of Witnesses and Production of Documents) Act, 1972

Act No. 18 of 1972

[31st May, 1972.]

An Act to provide for the enforcement of attendance of witnesses and production of documents in certain departmental inquiries and for matters connected therewith or incidental thereto.

BE it enacted by Parliament in the Twenty-third Year of the Republic of India as follows:-