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36. Registers of dental hygienists and dental mechanics.-

(1) The 1[State] Government may, by notification in the Official Gazette direct that the 1[State] Council shall maintain a register of dental hygienists or a register of dental mechanics.

(2) The provisions of section 35 shall, so far as they may be made applicable, apply in respect of applications for registration in a register referred to in this section.



Dentists Act, 1948 Back




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