The Delivery of Books and Newspapers (Public Libraries) Act, 1954

[Act No. 27 of 1954]

[20th May, 1954.]

Contents
Title	Delivery of Books and Newspapers (Public Libraries) Act, 1954
Sections	Particulars
1.	Short title and extent
2.	Definitions
3.	Delivery of books of public libraries
3A.	Delivery of newspapers to public libraries
4.	Receipt for books delivered
5.	Penalty
6.	Cognizance of offences
7.	Application of Act to books and newspapers published by Government
8.	Power to make rules