Delimitation Act, 2002
2. Definitions.-
In this Act, unless the context otherwise requires,-
a. "article" means an article of the Constitution;
b. "associate member" means a member nominated under section 5;
c. "Commission" means the Delimitation Commission constituted under section 3;
d. "Election Commission" means the Election Commission referred to in article 324;
e. "member" means a member of the Commission and includes the Chairperson; and
f. "State" includes a Union territory having a Legislative Assembly but does not include the State of Jammu and Kashmir.
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