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The Delhi Urban Art Commission Act, 1973

Act No. 1 of 1974

[1st January, 1974.]

An Act to provide for the establishment of the Delhi Urban Art Commission with a view to preserving, developing and maintaining the aesthetic quality of urban and environmental design within Delhi.

BE it enacted by Parliament in the Twenty-fourth Year of the Republic of India as follows:-



Delhi Urban Art Commission Act, 1973 Back




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