The Delhi Urban Art Commission Act, 1973

[Act No. 1 of 1974]

[1st January, 1974.]

Contents
Sections	Particulars
Title	The Delhi Urban Art Commission Act, 1973
Chapter I	Preliminary
1.	Short title, extent and commencement
2.	Definitions
Chapter II	Establishment of The Commission
3.	Establishment of the Commission
4.	Composition of the Commission
5.	Terms and conditions of service of members
6.	Meetings of the Commission
7.	Vacancies amongst members or defect in constitution not to invalidate acts or proceedings of the Commission
8.	Temporary association of persons with the Commission for particular purposes
9.	Appointment of staff of the Commission
10.	Authentication of orders and other instrument of the Commission
Chapter III	Functions and Powers of The Commission
11.	Functions of the Commission
12.	Duty of local bodies to refer development proposals, etc., to the Commission
13.	Appeal to the Central Government in certain cases
14.	Power to revise decision in certain cases
15.	Powers of the Commission
Chapter IV	Fund, Accounts and Audit
16.	Payment to the Commission
18.	Budget
19.	Annual report
20.	Accounts and audit
Chapter V	Miscellaneous
21.	Returns and information
22.	Power to exempt
23.	Delegation of powers
24.	Members and officers of the Commission to be public servants
25.	Protection of action taken in good faith
26.	Power to make rules
27.	Power to make regulations