AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
    

9. [The Chancellor.]-

Omitted by the Delhi University (Amendment) Act, 1952 (5 of 1952), s. 10.



Delhi University Act, 1922 Back




Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
powered and driven by neosys