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The Schedule.-

For the Statutes of the University see University Calendar.

1. Ins. by Act 24 of 1943, s. 14.

2. Subs. by Act 32 of 1940, s. 3, for "1897".

3. The heading "TRANSITORY PROVISIONS" omitted by Act 24 of 1943, s. 15.



Delhi University Act, 1922 Back




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