AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
    

Supplementary Provisions

40. [Removal of names of registered graduates.]

Rep. by the Delhi University (Amendment) Act, 1952 (5 of 1952), s. 24.

1. Section 38 renumbered as sub-section (1) thereof by Act 25 of 2008, s. 4 (w.e.f. 05-12-2008).

2. Ins. by s.4, ibid. (w.e.f. 05-12-2008).

3. Subs. by s. 23, ibid., for section 39.

4. Ins. by Act 25 of 2008, s. 5. (w.e.f. 05-12-2008).

5. Subs. by Act 5 of 1952, s. 25, for section 45.



Delhi University Act, 1922 Back




Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
Powered by Neosys Inc
Information provided on advocatekhoj.com is solely available at your request for informational purposes only and should not be interpreted as soliciting or advertisement