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Admission and Examinations

36. [Admission to University courses]

Omitted by the Delhi University (Amendment) Act, 1952 (5 of 1952), s. 22.

1. Subs. by Act 5 of 1952, s. 19, for "Central Government".

2. Ins. by Act 4 of 2005, s. 32 (w.e.f. 11-01-2005).

3. Ins. by Act 61 of 1961, s. 4 (w.e.f. 1-2-1962).

4. The words "the Statutes and" omitted by Act 5 of 1952, s. 20.

5. Subs. by Act 24 of 1943, s. 10, for sub-section (1).

6. Subs. by Act 5 of 1952, s. 21, for "Statutes".







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