15. [The Registrar.]-
Omitted by s. 10, ibid
1. Subs. by the Adaptation of Laws (No. 3) Order, 1956, for "State of Delhi".
2. Subs. by Act 5 of 1952, s. 9, for item (iv).
3. Subs. by s. 11, ibid., for section 16.