1. Short title and commencement.-

(1) This Act may be called the Delhi University Act, 1922.

(2) It shall come into force on such 2date as the Central Government may, by notification in the Official Gazette, direct.

1. Subs. by Act 5 of 1952, s. 2, for "unitary teaching and residential University".

2. 1st May, 1922, see Gen. R. & O., Vol. V, p. 49; Gazette of India, 1922, Pt. I, p. 384.

3. Subs. by Act 5 of 1952, s. 3, for clauses (a) and (b).

4. Added by Act 24 of 1943, s. 2.

5. Clause (e) omitted by Act 5 of 1952, s. 3.

6. Subs. by s. 3, ibid., for clause (h).