The Delhi (Urban Areas) Tenants Relief Act, 1961
[Act No. 30 of 1961]
[28th August, 1961.]
| Contents | |
| Title | Delhi (Urban Areas) Tenants Relief Act, 1961 |
| Sections | Particulars |
| 1. | Short title, extent and commencement |
| 2. | Definitions |
| 3. | Grounds of ejectment of tenant |
| 4. | Abatement of proceedings |
| 5. | Restoration of land to tenant in certain cases |
| 6. | Rent |
| 7. | Act to override contracts, etc. |
| 8. | Power to make rules |
| 9. | Repeal |
